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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(4)(i) in Andhra Pradesh Common Entrance Test for entry into Engineering, Pharmacy, Agriculture, Medical, Dental and Pharm. D Course Rules, 2011

(i)Candidates should have passed or appeared for the final year of Intermediate Examination (10+2 pattern) or any examination recognized as equivalent thereto by the Board of Intermediate Education, Andhra Pradesh with any two / three of the subjects indicated against each course noted below: