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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(4) in Andhra Pradesh Common Entrance Test for entry into Engineering, Pharmacy, Agriculture, Medical, Dental and Pharm. D Course Rules, 2011

(4)For B.Sc(Ag.) / B.Sc. (Hort.) / B.V.Sc. & A.H. / B.F.Sc. and for remaining 50% seats in B.Tech (FSt) / B.sc (CA & BM) Courses
(i)Candidates should have passed or appeared for the final year of Intermediate Examination (10+2 pattern) or any examination recognized as equivalent thereto by the Board of Intermediate Education, Andhra Pradesh with any two / three of the subjects indicated against each course noted below:
With any two of the subjects -
(a) B.Sc. (Ag.) (i) Physical Sciences
  (ii) Biological or Natural Sciences
  (iii) Agriculture
  (iv) Vocational Course in Agriculture
(b) B.Sc (Hort.) (i) Physical Sciences
  (ii) Biological or Natural Sciences
  (iii) Agriculture
  (iv) Vocational Course in Agriculture
(c) B.V.Sc. & A.H. (i) Physical Sciences
  (ii) Biological or Natural Sciences
(d) B.F.Sc. (i) Physical Sciences
  (ii) Biological or Natural Sciences
  (iii) Vocational Course in Fishery Sciences.
(e) B.Tech. (Food Science) (i) Mathematics
  (ii) Physical Sciences
  or
  (i) Physical Sciences
  (ii) Biological or Natural Sciences
(f) B.Sc (CA & BM) (i) Mathematics
  (ii) Physical Sciences
  or
  (i) Physical Sciences
  (ii) Biological or Natural Sciences
Note. - (i) Irrespective of the subjects taken at the qualifying examination, candidates seeking admission to the above courses should appear for Biology, Physics and Chemistry in EAMCET.
(ii)Candidates should have completed 17 years of age as on 31st December of the year of admission and an upper age limit of 22 years for all the candidates and 25 years in respect of scheduled caste and scheduled tribe candidates as on 31st December of the year of Admissions.