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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of West Bengal - Subsection

Section 54(1) in West Bengal Trade Unions Rules, 1998

(1)As soon as practicable after the closing of the poll, the Presiding Officer shall, in the presence of the election agents/polling agents of the contesting Trade Unions who may be present at the polling station at the time, close the slit of the ballot box and seal and secure it and also allow the election agents/polling agents present to affix their seals on it.