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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 55(1)(a) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

(a)if the licensee, in the opinion of the licensing authority, makes wilful or prolonged default in doing anything required of him by or under the Act or the rules or regulations made thereunder;