Himachal Pradesh High Court
Anil Sharma & Ors. vs . Cbi & Anr. on 16 August, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Anil Sharma & Ors. Vs. CBI & Anr.
Cr. Revision No. 186/2020 .
16.08.2023 Present: Mr. Ajay Thakur, Advocate, vice Mr. Karun Negi, Advocate, for the petitioners. Mr. Sunil Dutt Gautam, Advocate, vice Mr. A.K. Bansal, Advocate, for respondent No. 1. Ms. Ayushi Negi, Deputy Advocate of General, for respondent No. 2.
Learned vice counsel for respondent No. 1rt prays for an adjournment on the ground that arguing counsel is not available today.
As prayed, list on 16th September, 2023.
( Sushil Kukreja ) Judge 16th August, 2023 (raman) ::: Downloaded on - 16/08/2023 20:38:18 :::CIS