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Himachal Pradesh High Court

Anil Sharma & Ors. vs . Cbi & Anr. on 16 August, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Anil Sharma & Ors. Vs. CBI & Anr.

Cr. Revision No. 186/2020 .

16.08.2023 Present: Mr. Ajay Thakur, Advocate, vice Mr. Karun Negi, Advocate, for the petitioners. Mr. Sunil Dutt Gautam, Advocate, vice Mr. A.K. Bansal, Advocate, for respondent No. 1. Ms. Ayushi Negi, Deputy Advocate of General, for respondent No. 2.

Learned vice counsel for respondent No. 1

rt prays for an adjournment on the ground that arguing counsel is not available today.

As prayed, list on 16th September, 2023.

( Sushil Kukreja ) Judge 16th August, 2023 (raman) ::: Downloaded on - 16/08/2023 20:38:18 :::CIS