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[Cites 0, Cited by 0] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(1) in National Cadet Corps (Girls Division) Rules, 1949

(1)when on parade, engaged on training or wearing uniform.
(a)uses insubordinate language to or is insolent towards her superior officer;
(b)disobeys any standing order of or lawful command given by her superior officer;
(c)being a Commissioned Officer or a Girl Cadet Non-Commissioned Officer ill-treats any person subject to the Act who is subordinate to her in rank or position;