Section 37 in National Cadet Corps (Girls Division) Rules, 1949
37. Of fences.
- An Officer or Girl Cadet commits an offence, if she does any of the following acts, namely:(1)when on parade, engaged on training or wearing uniform.(a)uses insubordinate language to or is insolent towards her superior officer;(b)disobeys any standing order of or lawful command given by her superior officer;(c)being a Commissioned Officer or a Girl Cadet Non-Commissioned Officer ill-treats any person subject to the Act who is subordinate to her in rank or position;(2)without sufficient cause fails to appear at the place of parade at the time fixed or to attend at any place in her capacity as a member of the Girls' Division when duly required to attend, or, when on parade, without sufficient cause quits the ranks;(3)without sufficient cause fails to perform any part of the training which under these rules she is required to perform;(4)when in charge of any property belonging to the Government or to a unit of the Girls' Division makes away with or is concerned in making away with, any such property; or wilfully injures or by culpable neglect loses or causes injuries to any of the above property;(5)knowingly furnishes a false return or report of the number or state of persons under her command or charge, or of any money, clothing, equipment, store or other property in her charge; or through design or culpable neglect, omits to make or send any return of the above matters which it is her duty to make or send;(6)when it is her official duty to make a declaration respecting any matter, makes a declaration respecting such matter which she either knows or believes to be false or does not believe to be true;(7)knowingly makes against any person subject to military law or to the Act, an accusation which she either knows or believes to be false or does not believe to be true;(8)falsely personates any other person at any parade or on any occasion when such other person is required by these rules to do any act or attend at any place or abets any such act of personation.Explanation - The expression "superior officer" means and includes a Commissioned Officer and a Girl Cadet Non-Commissioned Officer, as the case may be, superior in the rank or position to the person in relation to whom the expression is used.
