Himachal Pradesh High Court
Boby Sawant vs . State Of H. P. & Ors. on 22 March, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Boby Sawant vs. State of H. P. & Ors.
Ex. Pet. No. 42 of 2017 22.03.2022 Present: Mr. G. C. Gupta, Sr. Advocate with Mr. Vinod .
Chauhan, Advocate, for the petitioner.
Mr. Vinod Thakur, Addl. A.G. with Mr. Yudhbir Singh Thakur, Dy. A.G and Mr. Rajat Chauhan, Law Officer, for respondents/State.
List on 29.03.2022, when a responsible officer from the office of Land Acquisition Officer shall personally remain present alongwith the details of the calculation that form the basis of the supplementary award.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge March 22, 2022 (sanjeev) ::: Downloaded on - 22/03/2022 20:15:17 :::CIS