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State of Maharashtra - Section

Section 078 in The Maharashtra Shops and Establishments Act, 1948

078.

(4)43/Deep Mandir, Navi Chawl,Bhiwandi, Thane-421 302.
(5)Hut No. MHB-83-1 & 1-1/1,Subhash Nagar, Chembur, Mumbai,
(6)181 4(28), Borla Koliwada Road,Dr. C. G. Road, Opp. Netaji Market, Chembur, Mumbai.
(7)Shubhangi Darshan Manpada Road,Opp. KDMC, Near Station, Dombivali (East), Dist. Thane.
(8)Poddar Building No. 1, Next toSandhurst Road Rly. Stn., Dr. Maheshwari Road, Dongri, Mumbai.
(9)Vishal Apt. 1st Floor, Cornerof R.B. Mehata Marg and Hingwaia Lane, Ghatkopar, Mumbai.
(10)Hut No. 18/1/1 & 2,Shivaji Nagar, Main Road, Govandi (West), Mumbai-400 043.
(11)C.S. No. 1/124, 1st Floor,Maulana Shaukatali Road, Grant Road (East), Mumbai-400 007.
(12)Chandrakanta Apt., Gr. Flr.,Navajivan Society, Opp. Monginis, Station Road, Kalva, Dist.Thane.
(13)Namdev Complex, Shop No. 1 to