Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 078] [Entire Act] State of Maharashtra - Subsection Section 078(12) in The Maharashtra Shops and Establishments Act, 1948 (12)Chandrakanta Apt., Gr. Flr.,Navajivan Society, Opp. Monginis, Station Road, Kalva, Dist.Thane.
