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[Cites 0, Cited by 6] [Entire Act]

State of Tamilnadu - Section

Section 30 in Tamil Nadu Shops and Establishments Act, 1947

30. Fixation of wage period.

(1)Every employer shall fix periods (in this Act referred to as wage periods) in respect of which such wages shall be payable.
(2)No wage period shall exceed one month.