Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 30] [Entire Act] State of Tamilnadu - Subsection Section 30(1) in Tamil Nadu Shops and Establishments Act, 1947 (1)Every employer shall fix periods (in this Act referred to as wage periods) in respect of which such wages shall be payable.
