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State of Gujarat - Section

Section 5 in Gujarat Metropolitan Planning Committees Rules, 2016

5. Constituencies of the Committee.

(1)For the purpose of holding election of the member of the committee the Metropolitan area shall be divided into constituencies, namely:-
(i)rural area comprising of the area of Gram Panchayats,
(ii)smaller urban area comprising of area of Municipalities / Nagarpalika and Municipal Councils, and
(iii)larger urban area comprising the area of the Municipal Corporation.
(2)The total number of members to be elected from each constituency shall be determined by the Municipal Commissioner in proportion of the rural as well as the urban population in the Metropolitan Area as a whole and in each constituency.Chapter-III Election Process