Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 143(4)] [Section 143] [Entire Act]

State of Uttar Pradesh - Subsection

Section 143(4)(a) in The Subsidiary Rules

(a)Government Technical School, Jhansi, which has been declared non-vocational with effect from 12th August, 1937.