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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Kerala - Subsection

Section 12(3)(i) in The Kerala Panchayat Buildings Rules, 2011

(i)dimensioned plan(s) and sectional drawing(s) showing the levels and depths of cutting at all places in respect of excavations for building construction and land development works;