Section 12(3) in The Kerala Panchayat Buildings Rules, 2011
(3)The application for permit shall also include sufficient copies of.-(i)dimensioned plan(s) and sectional drawing(s) showing the levels and depths of cutting at all places in respect of excavations for building construction and land development works;(ii)drawings, specifications and details of temporary and permanent protective measures proposed; and(iii)drawings, specifications and details of slabs, beams, columns, retaining walls etc. proposed at the ground floor level and below;(iv)details of piles if any, including their drawings, specifications, erection methods and the like.
