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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(i) in U.P. Inspectors of Drugs Service Rules, 1980

(i)A Degree in Pharmacy or Pharmaceutical Chemistry or a Post-graduate Degree in Chemistry with pharmaceutics as a special subject from a recognised University for this purpose by the appointing authority or the Associateship Diploma of the Institution of Chemists (India) obtained by passing the examination with 'Analysis of Drugs and Pharmaceuticals' as one of the subject;