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State of Uttar Pradesh - Section

Section 9 in U.P. Inspectors of Drugs Service Rules, 1980

9. Academic qualifications.

- A candidate for direct recruitment to the Service must possess the following qualifications and experience :
(i)A Degree in Pharmacy or Pharmaceutical Chemistry or a Post-graduate Degree in Chemistry with pharmaceutics as a special subject from a recognised University for this purpose by the appointing authority or the Associateship Diploma of the Institution of Chemists (India) obtained by passing the examination with 'Analysis of Drugs and Pharmaceuticals' as one of the subject;
orPharmaceutical Chemist Diploma granted by the Pharmaceutical Society of Great Britain;ora Graduate in Medicine Science (excluding Veterinary Science) of a University recognised for this purpose by the appointing authority and has had at least one years' Post-graduate training in a laboratory under (i) a Government Analyst appointed under the Act, or (ii) a Chemical Examiner, or (iii) a Fellow of the Royal Institute of Chemistry of Great Britain (Branch E), or (iv) the Head of an institution specially approved for the purpose by the appointing authority.
(ii)At least three years', experience in the manufacturing and testing of substances specified in Schedule C in a laboratory approved for the purpose by the Licensing Authority:
Provided that if sufficient number of candidates having the prescribed experience are not available the Governor may, in consultation with the Commission, relax the qualifications contained in the said sub-rule.