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State of Haryana - Section

Section 28 in Haryana Municipal Business Bye-laws 1981

28. Public Works and Building Sub-Committee, [Section 31(f)].

(1)The Public Works and Building Sub-committee shall enquire and report on all matters relating to municipal works, maintenance and verification of municipal properties and nazul properties, roads and buildings under the control of the committee. It shall also supervise all municipal works connected with buildings, roads, drains, etc.
(2)The sub-committee shall deal with all cases of encroachments and projections. It will also consider town planning and building schemes and matters relating to the levy and recovery of development charges. Development schemes prepared by the Improvement Trust and referred to the committee will be considered by this sub-committee.