Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 86] [Entire Act] State of Jharkhand - Subsection Section 86(22) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017 (22)The CWPOs will be paid advance from District Child protection Unit in case of conducting rescue operation or for repatriation of the child to the family.
