Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(2) in The Special Economic Zones Rules, 2003 (2)They shall come into force on the [1st day of January, 2004.] [Substituted by Notification No. G.S.R. 913(E), dated 29.11.2003 (w.e.f. 22.7.2003).]
