Section 1 in The Special Economic Zones Rules, 2003
1. Short title, extent and commencement.
(1)These rules may be called the Special Economic Zones Rules, 2003.(2)They shall come into force on the [1st day of January, 2004.] [Substituted by Notification No. G.S.R. 913(E), dated 29.11.2003 (w.e.f. 22.7.2003).]
