Section 2 in The Rajasthan Minor Irrigation Works Rules, 1956
2. Definitions.
- In these rules, unless there he something repugnant in the subject or context:-(1)"the Act" shall mean the Rajasthan Minor irrigation Works Act, 1953 (Rajasthan Act XII of 1953).(2)"section" shall mean a section of the Act.(3)words and expressions defined in the Rajasthan tenancy Act, 1955 (Rajasthan Act 3 of 1955) shall have the meaning assigned to them by that Act.
