Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(3) in The Rajasthan Minor Irrigation Works Rules, 1956 (3)words and expressions defined in the Rajasthan tenancy Act, 1955 (Rajasthan Act 3 of 1955) shall have the meaning assigned to them by that Act.
