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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(2) in The West Bengal Utilisation of Land For Production of Food Crops Act, 1969

(2)In particular, and without prejudice to the generality of the foregoing power, such rules may provide for all or any of the following matters, namely :-
(a)the manner of service of the order referred to in sub-section (4) of section 3 ;
(b)the manner of determining gross produce from any land;
(c)the manner of determining money value of the gross produce from any land.