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State of West Bengal - Section

Section 7 in The West Bengal Factories (Welfare Officers) Rules, 1971

7. Notice and filling up of vacancy and appointment.

(1)Any vacancy in the post of a Welfare Officer, caused by the death, dismissal, discharge or resignation of a Welfare Officer or by any other reason, shall be notified within seven days and filled up within three months of the occurrence of the vacancy.
(2)The occupier shall notify the appointment of a Welfare Officer within seven days from the date of appointment to the Chief Inspector or Factories, West Bengal, giving full details of the qualification, age, terms and conditions of service.