Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(1) in The West Bengal Factories (Welfare Officers) Rules, 1971

(1)Any vacancy in the post of a Welfare Officer, caused by the death, dismissal, discharge or resignation of a Welfare Officer or by any other reason, shall be notified within seven days and filled up within three months of the occurrence of the vacancy.