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[Cites 0, Cited by 1] [Section 47(1)] [Section 47] [Entire Act]

State of Maharashtra - Subsection

Section 47(1)(a) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961

(a)land held by Government (including the Central Government, or any other State Government) or land held by a corporation (including a company) owned or controlled by a State or the Union;