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[Cites 0, Cited by 0] [Section 30(6)] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(6)(b) in Rajasthan Fisheries State and Subordinate Service Rules, 2012

(b)if promotion is from more than one categories of posts carrying different Grade Pay, eligible persons in the higher Grade Pay shall be considered for promotion first and if no suitable person is available for promotion on the basis of merit or seniority cum merit, as the case may be, in the higher Grade Pay than only the eligible persons of other categories of posts in lower Grade Pay shall be considered for promotion and so on and so forth. The zone of consideration for eligibility in this case shall be limited to five senior most eligible persons in all.