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[Section 30]
[Entire Act]
State of Rajasthan - Subsection
Section 30(6) in Rajasthan Fisheries State and Subordinate Service Rules, 2012
| (i) | Number of vacancies | Number of eligible persons to be considered |
| (a) | for one vacancy | five eligible persons |
| (b) | for two vacancies | eight eligible persons |
| (c) | for three vacancies | ten eligible persons |
| (d) | for four or more vacancies | three times the number of vacancies |