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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2)(d) in Veterinary Council Of India Regulation, 1991

(d)indicate the extent to which the recommendations of Veterinary Council of India in regard to examinations have been carried out in the case of such examination inspected by him and also to what extent the educational regulations of the Veterinary Council of India have been given effect to in the education of the students in the particular subject or subjects with which the visitor is concerned in the institution; and