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[Cites 0, Cited by 0] [Section 196] [Entire Act]

State of Mizoram - Subsection

Section 196(2) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(2)Hiring of liquor shops. The hiring, using or letting, as a committee room or for the purpose of any meeting to which electors are admitted or any building, room or other place where intoxicating liquor is sold to the public.