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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Tamilnadu - Subsection

Section 51(5) in Tamil Nadu Combined Development and Building Rules, 2019

(5)Certification Regarding Structural Safety in Design. - The Registered Structural Engineer on Record (SER) shall give a certificate of structural safety of design as per Proforma given in Form8 in Annexure - XIV at the time of completion and structural inspection report as per proforma given in Form 9 at different stages of construction.