Section 2(1)(k) in The Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Wheeling Tariff and Retail Supply Tariff) Regulations, 2011

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(k)"Licensee" means a person who has been granted a Licence and shall include a deemed Licensee;

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