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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(3)(i) in Andhra Pradesh Right of Children to Free and Compulsory Education Rules, 2010

(i)Details of children requiring special facilities / residential facilities on account of migration and sparse population; age appropriate admission; disability.