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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Puducherry - Subsection

Section 3(2) in The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry Rules, 2008

(2)For the purposes of nomination of members under clause (j) of sub-section (1) of section 5, the Central Government shall nominate any person from medical faculty of any of the Indian Universities or institutions to be member of the Institute having due regard to different disciplines.