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State of Puducherry - Section

Section 3 in The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry Rules, 2008

3. Nomination of representatives of non-medical scientists and medical faculties.

(1)For the purposes of nomination of members under clause (i) of sub-section (1) of section 5, the Central Government, in addition to one non-medical scientist representing Indian Science Congress Association, shall nominate any person to be the member of the Institute having due regard for the furtherance of the institute:Provided that at least three persons shall be from among medical scientist.
(2)For the purposes of nomination of members under clause (j) of sub-section (1) of section 5, the Central Government shall nominate any person from medical faculty of any of the Indian Universities or institutions to be member of the Institute having due regard to different disciplines.