Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(3) in Gujarat Organic Agricultural University Act, 2017

(3)The functions of each faculty shall be as follows, namely
(i)to review teaching programmes and suggest improvement thereof;
(ii)to consider the recommendations of the Committee of the courses and curricula and submit to the Academic Council the same for approval;
(iii)to perform such other functions as may be assigned to it by the Academic Council or the Vice-Chancellor.