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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Telangana - Subsection

Section 7(b) in Telangana Medical & Dental Colleges Admission, (Admission into MBBS & BDS Courses) Rules, 2017

(b)University Fee; All the candidates selected are required to pay University Fee for the course as specified by the University of Health Sciences at the time of admission by way of Demand Draft obtained from Nationalized Bank drawn in favour of Registrar, KNR University of Health Sciences, payable at Warangal or through online payment.