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State of Telangana - Section

Section 7 in Telangana Medical & Dental Colleges Admission, (Admission into MBBS & BDS Courses) Rules, 2017

7. Admission Rules.

- (i) The dates of admission of selected candidates will be the dates as communicated to them in the letter of selection.
(ii)All the candidates joining the MBBS/BDS course should execute the bond on a non-judicial stamp paper of Rs. 100/- value as prescribed signed by candidate and parents to ensure completion of the prescribed period of training or in default or any other reason has to pay Rs. 3,00,000-00 (Rupees Three lakhs only) or such amount as specified by the KNR University of Health Sciences to the KNR University of Health Sciences.
(iii)The original certificate submitted by the candidates shall not be returned to the candidates till they complete their courses of study and appear for the University examination.
(iv)Sanction of Leave of Absence Beyond 3 Months & Termination of Studentship: Every candidate after his admission shall attend the classes (Theory, Practical and Clinical) on all the working days unless the candidate is granted leave of absence by the Principal, if a student absents continuously for a period of 91 days or more and seeks permission to attend the course before one year after discontinuation the candidates application in the prescribed proforma shall be forwarded to the Registrar with the recommendations of the Principal with requisite fees. If the Vice-Chancellor is satisfied with the reasons, he may grant leave of absence attaching such conditions, as he may be deemed necessary. Candidates who are absent for a continuous period of one year or more without permission, shall be deemed to have forfeited the admission into the course and the studentship shall stand canceled without any future notice. University regulations from time to time are applicable in this regard.
(v)College Regulations: Candidates are required to follow the rules and regulations of the college and should also abide by the regulations of the University. Under no circumstances they should have any correspondence with the higher authorities directly without prior permission of the principal.
(vi)Fees: (a) Tution Fee: All the candidates selected are required to pay the tuition fee as prescribed by the Government at the time of admission. If any of the candidates who joined in a course is allotted to another Medical College the tuition fees paid by the candidate will be adjusted to the newly selected course and the tuition fee paid already shall not be refunded under any circumstances.
(b)University Fee; All the candidates selected are required to pay University Fee for the course as specified by the University of Health Sciences at the time of admission by way of Demand Draft obtained from Nationalized Bank drawn in favour of Registrar, KNR University of Health Sciences, payable at Warangal or through online payment.
(vii)Closure of Admissions. - (a) The admissions shall be closed one month after commencement of course or as notified by the University/as per the directions of Ministry of Health, Government of India.
(b)Any vacancy existence as on the date of closure of admission or arising after the closure of admissions shall not be filled.
(viii)Duration of Course:(a) The duration of MBBS/BDS degree courses are for 5 1/2 years including 1-years compulsory rotatory internship .
(ix)Commencement of Course. - The course shall normally commence with effect from the date notified by University. The duration of course shall be calculated from the date of commencement of the course and shall be informed to all the candidates irrespective of their individual dates of admission.
(x)Mutual Transfers or Transfers. - Mutual transfers in any form or for any reason are not permitted.
(xi)Power of the Principals of the Medical Colleges. - Notwithstanding anything contained in the said rules, the Principals of Medical Colleges in the state may at any time before completion of the Degree course either on their own or on the application from any person after due and proper enquiry and after giving the person 2 weeks time from the date of receipt of the show cause notice to submit written examination and on a personnel hearing, order cancellation of admission to the 1st year degree course if in their opinion such a candidate had furnished fraudulent or incorrect particulars in the application form or in the document attached there to or in the statements made either before the authority incharge of admission or the Principal or in any of their manner. Against any such order of the Principal and appeal will lie with the Registrar, KNR University of Health Sciences, TS Warangal.
(xii)Powers of University of Health Sciences. - The KNR University of Health Sciences may either suo motto or on an application made to them call for and examine the records relating to any Selection of Admission or cancellation thereof, made by the selection committee for the purpose of satisfying themselves as to the legality or regularity of such selections of admission orders as a deem-fit including the cancelation of selection already published or admission already made.
Provided the University of Health Sciences before canceling such selection of admission has given the opportunity to selection committee and to the individual effected to show cause against such cancellation.
(xiii)These rules shall supersede the earlier rules/orders issued by the Government with reference to admission into MBBS/BDS Courses in the Medical/Dental Colleges in the State of Telangana, affiliated to KNR University of Health Sciences.