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[Section 77]
[Entire Act]
State of Madhya Pradesh - Subsection
Section 77(2) in The M.P. Bhumi Vikas Rules, 1984
| (i) | Residential buildings (dwellings) | 0.85 metres. |
| Note. - For new housing with two storeys theminimum width shall be 0.75 metre. | ||
| (ii) | Residential hotel buildings | 1.5 metres. |
| (iii) | Assembly buildings like auditorium, theatres and cinemas | 1.5 metres. |
| (iv) | Educational buildings-upto 24 m in height | 1.5 metres. |
| more than 24 m in height. | 2.0 metres. | |
| (v) | Institutional buildings-upto 10 beds | 1.5 metres. |
| more than 10beds | 2.0 metres. | |
| (vi) | All other buildings | 1.5 metres. |