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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Tamilnadu - Subsection

Section 50(2)(d) in Tamil Nadu Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2005

(d)Under ground hydro electric power - 0.7% of energy generating stations with static generated exciters systems