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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Tamilnadu - Subsection

Section 50(2) in Tamil Nadu Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2005

(2)Auxiliary Energy Consumption. - (a) Surface hydro electric Power Generating - 0.2% of 'energy Stations with rotating exciters mounted generated on the generator shaft
(b)Surface hydro electric Power Generating - 0.5% of energy Stations with static excitation system generated
(c)Under ground hydro electric power - 0.4% of energy generating stations with rotating exciters generated mounted on the generating shafts
(d)Under ground hydro electric power - 0.7% of energy generating stations with static generated exciters systems