Section 164A in The Orissa Motor Vehicles Rules, 1993
164A. [ Restriction on use of mobile phone. [Inserted vide Orissa Gazette Extraordinary No. 1657 dated 10.9.2001, Notification SRO No. 472/ 2001 dated 5.9.2001.]
(1)No driver while driving or riding a motor vehicle (including two wheeler) shall use a mobile phone.(2)If no other person, other than the driver sitting in or on the Motor Vehicle, the Mobile phone, if any, shall be switched off, during journey].
