Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 164A] [Entire Act] State of Odisha - Subsection Section 164A(2) in The Orissa Motor Vehicles Rules, 1993 (2)If no other person, other than the driver sitting in or on the Motor Vehicle, the Mobile phone, if any, shall be switched off, during journey].
