Section 10(1)(h) in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

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State of Rajasthan - Subsection

Section 10(1)(h) in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

(h)Self-attested cony of 'B' class contractor licence, if applicable;