Bombay High Court
M/S Indostar Capital Finance Ltd vs Aslam U. Patrawala And 4 Ors on 3 April, 2019
Author: S.C. Gupte
Bench: S.C. Gupte
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL ARBITRATION PETITION NO. 79 OF 2017
M/s Indostar Capital Finance Ltd ....Petitioner
V/S
Aslam U. Patrawala And 4 Ors ....Respondent
WITH CHAMBER SUMMONS IN COMMERCIAL DIVISION MATTERS LODGING NO. 397 OF 2019 In COMMERCIAL ARBITRATION PETITION 79 OF 2017 M/s Indostar Capital Finance Ltd ....Petitioner V/S Aslam U. Patrawala And 4 Ors And Phoenix Arc ....Respondent Private Limited (applicant) Mr. A.R.Gole for Applicant in CHS.
CORAM : S.C. GUPTE, J
DATE : 3rd April, 2019
P.C. :
At the request of learned advocate for the applicant , Stand over to 12/04/2019.
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