Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of West Bengal - Subsection Section 4(g) in The West Bengal Board of Madrasah Education Act, 1994. (g)[ the representative of Vice-Chancellor Allah University, ex officio;] [Substituted by Act No. 10 of 2014, dated 13.8.2014.]
