Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(60) in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Generation, Transmission and Distribution Multi Year Tariff) Regulations, 2018

60.2O&M Expenses shall comprise of the following:
(a)Employee expenses - salaries, wages, pension contribution and other employee costs;
(b)Administrative and General expenses including insurance charges if any; and
(c)Repairs and Maintenance expenses.