Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] State of Sikkim - Subsection Section 54(d) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988 (d)the manner of disposal of unclaimed cattle and other animal and disposal of sale proceeds.
